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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xiv) in The Faridabad Complex Water-Supply Bye-laws

(xiv)"Service pipe" means any pipe other than a connection pipe, for supplying water from a city supply main to any premises as is subject to water pressure from that main, or would be so subject but for the closing of some tap.