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[Cites 0, Cited by 0] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(3) in The Delhi Technological University Act, 2009

(3)The Academic Council shall consist of the following persons, namely :-
(a)the Vice-Chancellor who shall be the Chairman;
(b)three persons from amongst educationists of repute or men of letters or eminent industrialists from disciplines of science, engineering and management, who are not in the service of the University, and nominated by the Government;
(c)a nominee of the University Grants Commission;
(d)a nominee of the All India Council of Technical Education;
(e)a nominee of the industry association;
(f)all Deans of the University;
(g)three Professors nominated by the Vice-Chancellor on rotation as per seniority;
(h)all Heads of the schools/departments;
(i)Controller of examinations;
(j)two members of the teaching staff, one each respectively representing the associate and assistant professors nominated by the Vice-Chancellor;
(k)such other members as may be prescribed by the Statutes.