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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(3)(b) in The Delhi Technological University Act, 2009

(b)three persons from amongst educationists of repute or men of letters or eminent industrialists from disciplines of science, engineering and management, who are not in the service of the University, and nominated by the Government;