Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Bombay High Court

Smt. Surekha Surendra Bachate vs M/S Blue Circle Organics Pvt. Ltd. , ... on 25 July, 2024

                                                                             Board Sr.No.:-66

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4917 OF 2022

 M/s Blue Circle Organics Pvt. Ltd. , Thane           ....PETITIONER
             V/S
 Smt. Surekha Surendra Bachate                      ....RESPONDENT

WITH INTERIM APPLICATION NO. 2642 OF 2022 In Writ Petition 4917 OF 2022 Smt. Surekha Surendra Bachate ....PETITIONER V/S M/s Blue Circle Organics Pvt. Ltd. , Thane ....RESPONDENT WITH INTERIM APPLICATION NO. 2046 OF 2024 In Writ Petition 4917 OF 2022 M/s Blue Circle Organics Pvt. Ltd. , Thane ....PETITIONER V/S Smt. Surekha Surendra Bachate ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 25th July, 2024 Page 1/2 ::: Uploaded on - 26/07/2024 ::: Downloaded on - 03/08/2024 08:08:10 ::: P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 25/09/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 26/07/2024 ::: Downloaded on - 03/08/2024 08:08:10 :::