Bombay High Court
Smt. Surekha Surendra Bachate vs M/S Blue Circle Organics Pvt. Ltd. , ... on 25 July, 2024
Board Sr.No.:-66
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4917 OF 2022
M/s Blue Circle Organics Pvt. Ltd. , Thane ....PETITIONER
V/S
Smt. Surekha Surendra Bachate ....RESPONDENT
WITH INTERIM APPLICATION NO. 2642 OF 2022 In Writ Petition 4917 OF 2022 Smt. Surekha Surendra Bachate ....PETITIONER V/S M/s Blue Circle Organics Pvt. Ltd. , Thane ....RESPONDENT WITH INTERIM APPLICATION NO. 2046 OF 2024 In Writ Petition 4917 OF 2022 M/s Blue Circle Organics Pvt. Ltd. , Thane ....PETITIONER V/S Smt. Surekha Surendra Bachate ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 25th July, 2024 Page 1/2 ::: Uploaded on - 26/07/2024 ::: Downloaded on - 03/08/2024 08:08:10 ::: P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 25/09/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 26/07/2024 ::: Downloaded on - 03/08/2024 08:08:10 :::