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State of Bihar - Section

Section 15 in Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019

15. Academic calendar.

- After completion of two years Training examination will be conducted by the Bihar School Examination Board and certificate shall be issued. The prescribed course could be completed by the institutions/colleges in a better manner and within the time schedule and for holding of examination on time the Board in Co-operation with the state council of Educational Research and Training will release academic calendar which is to be followed necessarily.