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[Cites 0, Cited by 0] [Section 2(121)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(121)(viii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(viii)Multi Level Car Parking Building: A building partly below ground level having two or more basements or above ground level, primarily to be used for parking of cars, scooters or any other type of light motorized vehicle.