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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(2) in West Bengal Electrical Licensing Rules, 2017

(2)The Board may, after satisfaction of the fact that the qualifications and practical experience of any candidate are such as to justify the grant of a Workman's Permit (W.P) and without requiring any candidate to sit for examination, grant a permit in Form C to the candidate who has fulfilled the requirements mentioned in rule 13.