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[Cites 0, Cited by 0] [Section 10C] [Entire Act]

Union of India - Subsection

Section 10C(5) in The Indian Post Office Rules, 1933

(5)The following rates of postage shall be chargeable on the bill mail service:-
For a weight notexceeding 50 grams Rs. 3.00
For every 50grams or fraction thereof exceeding 50 grams Rs. 2.00
Explanation. - For the purposes of this rule,
(a)"bill mail service" means the communication in the nature of financial statement, bill, monthly account bill or other such item of similar nature posted by a service provider to a customer at least once in 90 days, but does not include a communication in the nature of letter mail or having the character of a personal communication or exclusively commercial publicity items,
(b)"city" include twin cities or urban agglomerations.
Vide GSR 511 (E) dated 27th July, 2007