Section 10C(5)(a) in The Indian Post Office Rules, 1933

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Union of India - Subsection

Section 10C(5)(a) in The Indian Post Office Rules, 1933

(a)"bill mail service" means the communication in the nature of financial statement, bill, monthly account bill or other such item of similar nature posted by a service provider to a customer at least once in 90 days, but does not include a communication in the nature of letter mail or having the character of a personal communication or exclusively commercial publicity items,

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Union of India - Subsection

Section 10C(5)(a) in The Indian Post Office Rules, 1933