Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(28)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(28)(ii) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

(ii)Fifty per cent by promotion from amongst substantively appointed Supervisor-cwm-Accountant, Viewer Textiles Silk/ Brocade/Duree, Wool Grade Operator/Foreman/Jal Charkha Operator/Master/Supervisor.. (Hill), who have completed five years service as such on the first day of the year of recruitment.