Section 8 in The Orissa Industrial Housing Rules, 1969
8. Meetings.
(1)The Chairman may, subject to the provisions of Rule 9 call a meeting of the Advisory Committee at any time he thinks fit and may hold special meetings whenever circumstances so require.(2)The Chairman shall call a special meeting of the Advisory Committee within fifteen days from the receipt of the requisition of not less than three members of the said Committee.(3)At a special meeting only the business for which the meeting was called shall be considered.
