Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(1) in The Orissa Industrial Housing Rules, 1969 (1)The Chairman may, subject to the provisions of Rule 9 call a meeting of the Advisory Committee at any time he thinks fit and may hold special meetings whenever circumstances so require.
