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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Jharkhand - Subsection

Section 113(ii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(ii)No licensed trader shall use Weights and Measures or Weighing and Measuring Instruments other than standard weights and measures as defined in the Standards of Weights and Measures Act, 1985.]