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State of Jharkhand - Section

Section 113 in The Jharkhand Agricultural Produce Markets Rules, 2000

113. The licensed trader to provide equipment for weighing and measuring.

- [(i) The licensed trader shall provide or arrange to provide all necessary standard Weights and Measures as defined in the Standard of Weights and Measures Act, 1985.
(ii)No licensed trader shall use Weights and Measures or Weighing and Measuring Instruments other than standard weights and measures as defined in the Standards of Weights and Measures Act, 1985.]
(iii)Any licensed trader who commits a breach of the provision of this rule, shall be deemed to have violated the conditions of his licence.