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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(3) in Rajasthan Jails Subordinate Service Rules, 1998

(3)The decision of the Commission/Appointing Authority as to eligibility of admission to the written examination, physical efficiency test, personality and viva-voiace if any, shall be final.]