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State of Rajasthan - Section

Section 24 in Rajasthan Jails Subordinate Service Rules, 1998

24. [ Admission to the examination. [Substituted by Notification No. G.S.R. 52, dated 25.7.2011 (w.e.f. 15.5.1998).]

(1)The Commission/Appointing Authority or the Officer authorized by them/it shall scrutinize the application received by them/it and all candidates qualified for appointment under these rules shall be permitted to appear for the competitive examination.
(2)The Commission/Appointing Authority shall issue a certificate of admission to candidates found eligible after scrutiny.
(3)The decision of the Commission/Appointing Authority as to eligibility of admission to the written examination, physical efficiency test, personality and viva-voiace if any, shall be final.]