Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Nagaland - Subsection Section 16(7) in The Global Open University (Nagaland) Act, 2006 (7)The Chancellor has the power to seek form the Pro Chancellor information on all affairs of the University which shall be provided to him with utmost dispatch.
