Himachal Pradesh High Court
Smt. Pamplu Devi vs . Sevati Devi & Anr. on 2 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
.
Smt. Pamplu Devi vs. Sevati Devi & Anr.
RSA No. 239 of 2009 02.03.2023 Present: None for the appellant.
Mr. Kanwar Bhupinder Singh, Advocate, for respondent No.1.
Mr. Romesh Verma, Advocate, for respondent No.2(a).
At the request of learned counsel for the respondents, list this case after two weeks.
( Sushil Kukreja ) Judge 2nd March, 2023 (reena) ::: Downloaded on - 02/03/2023 20:34:40 :::CIS