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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(3)(e) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(e)an adequate supply of clean clothes, soap and clean towels shall be made available for the use of each child while it is in the creche;