Section 24(3) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968
(3)There shall be in or adjoining a creche a suitable washing room for the washing of the children and their clothing and such room shall conform to the following standards, namely(a)the floor and internal walls of the room upto a height of 0.9 m. shall be so laid or finished as to provide a smooth impervious surface;(b)the room shall be adequately laid and ventilated and the floor shall be effectively drained and maintained in a clean and tidy condition;(c)the supply of water for washing shall be from a hygienic source, and if practicable, shall be through taps;(d)supply of at least 22.7 litres of water per day for each child shall be, made available;(e)an adequate supply of clean clothes, soap and clean towels shall be made available for the use of each child while it is in the creche;(f)adjoining the wash room, a septic type latrine shall be provided for the sole use of the children in creche and the same shall be kept clean and in a sanitary condition.
