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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(2) in The Orissa Excise (Methyl Alcohol) Rules, 1976

(2)Each such vessel or container shall be sealed by the Officer-in-charge and distinct impression and facsimile of the seat shall be fixed on all copies of the pass issued under Sub-rule (3) of Rule 26.