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State of Odisha - Section

Section 27 in The Orissa Excise (Methyl Alcohol) Rules, 1976

27. Marking of vessel or container.

(1)Each vessel or container containing methyl alcohol for export shall bear the mark clearly showing the name of the plant from which the export is made and the serial number of the vessel or container, the nature and quantity, the strength of the methyl alcohol contained in it.
(2)Each such vessel or container shall be sealed by the Officer-in-charge and distinct impression and facsimile of the seat shall be fixed on all copies of the pass issued under Sub-rule (3) of Rule 26.