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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Hira Singh vs . Rajesh on 15 March, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Hira Singh Vs. Rajesh .

Cr. Revision No. 351 of 2021 15.3.2022 Present: Mr.Sarthak Mehta, Advocate, for the petitioner.

Mr.Pushpinder Verma, Advocate, vice Mr.K.B. Khajuria, Advocate, for the respondent.

Learned counsel for the petitioner submits that as per information received by him, petitioner is serving sentence in some other case, therefore, he could not contact him. He seeks further time to contact the petitioner and to have instructions. On his request, matter is adjourned.

List after four weeks.

(Vivek Singh Thakur), Judge.

15th March, 2022 (Keshav) ::: Downloaded on - 15/03/2022 20:14:34 :::CIS .

::: Downloaded on - 15/03/2022 20:14:34 :::CIS