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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2)(i) in The Rajasthan District Courts Ministerial Establishment Rules, 1986

(i)For the posts available for promotion upto 31.07.2013 "Secondary from a recognized board or its equivalent examination."