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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Madhya Pradesh - Subsection

Section 50(1) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(1)A licensed dealer in captive animals, animal articles, trophies or uncured trophies or meat derived therefrom shall maintain a register in Form No. 21.