Section 1(2) in The U.P. Homoeopathic Medical Colleges (Acquisition and Miscellaneous Provisions) Act, 1981
(2)It shall come into force on such [date] [The Act came into force on 11-12-1981 vide Notification No. 7867-Section 9/V-81-1019- 80, dated 11-12-1981.] as the State Government may, by notification, appoint in this behalf.
