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State of Uttar Pradesh - Section

Section 1 in The U.P. Homoeopathic Medical Colleges (Acquisition and Miscellaneous Provisions) Act, 1981

1. Short title and commencement.

(1)This Act may be called the Uttar Pradesh Homoeopathic Medical Colleges (Acquisition and Miscellaneous Provisions) Act, 1981.
(2)It shall come into force on such [date] [The Act came into force on 11-12-1981 vide Notification No. 7867-Section 9/V-81-1019- 80, dated 11-12-1981.] as the State Government may, by notification, appoint in this behalf.