Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 560] [Entire Act] State of Uttar Pradesh - Subsection Section 560(c) in The General Rules (Civil), 1957 (c)A person who took a degree in Law from the University of Dacca or Lahore before the 15th day of August, 1947, and has permanently settled in India.