Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(64)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(64)(i) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(i)the width of main street on which the building abuts shall not be less than 12 meters and 1(one) end of this street shall join another street not less than 12 meters in width;