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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(4)(iii) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(iii)The following reservations in admissions shall be applicable to university Colleges and Private Unaided Non-Minority Institutions offering B.Arch./B/Planning in respect of Category. A seats in accordance with the consensus arrived at between private Unaided Non-Minority Institutions and the Government: