[Cites 0, Cited by 0]
[Section 7]
[Entire Act]
State of Andhra Pradesh - Subsection
Section 7(4) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006
| Group 'A' | - | 7% |
| Group 'B' | - | 10% |
| Group 'C' | - | 1% |
| Group 'D' | - | 7% |
| [Group 'E' [Inserted by Notification No. G.O.Ms. No. 108 dated 2.8.2007 (w.e.f. 26.5.2006).] | - | 4%] |