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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Tamilnadu - Subsection

Section 72(1) in Tamil Nadu Co-operative Societies Rules, 1988

(1)Where a society makes purchase of commodities or products by samples, description or specification, the chief executive shall nominate an employee of the society to maintain the sample or, as the case may be, to keep the description or specification.