Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 745 in Bihar Education Code, 1961

745. Functions.

(a)to advise Government on the promotion of physical culture and education in the State generally and in schools and other educational institutions particularly;
(b)to advise the Director of Public Instruction on the courses of teaching in physical culture institution and the syllabus for examination;
(c)to advise the Director of Public Instruction on the manner of the distribution of grants to institution devoted to physical culture;
(d)to make such suggestions as it may consider necessary in respect of the arrangements made in the educational institutions for the physical well-being, health and nutrition of the pupils; and
(e)to exercise such other functions as may be assigned to it by the State Government.