Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 745] [Entire Act] State of Jharkhand - Subsection Section 745(d) in Bihar Education Code, 1961 (d)to make such suggestions as it may consider necessary in respect of the arrangements made in the educational institutions for the physical well-being, health and nutrition of the pupils; and
