Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 5]

Himachal Pradesh High Court

Rajinder Singh vs . H.P.S.E.B.Ltd & Others on 13 June, 2022

Bench: Sabina, Satyen Vaidya

Rajinder Singh Vs. H.P.S.E.B.Ltd & Others .

CWP No. 1069 of 2022 13.06.2022 Present: Mr. Arun Raj, Advocate for the petitioner.

Mr. Vikrant Thakur, Advocate for the respondents.

Learned counsel for the respondents seeks more time to file reply.

List again on 22nd August, 2022.

(Sabina) Acting Chief Justice (Satyen Vaidya) Judge June 13, 2022 (ps) ::: Downloaded on - 13/06/2022 20:02:55 :::CIS