Himachal Pradesh High Court
Rajinder Singh vs . H.P.S.E.B.Ltd & Others on 13 June, 2022
Bench: Sabina, Satyen Vaidya
Rajinder Singh Vs. H.P.S.E.B.Ltd & Others .
CWP No. 1069 of 2022 13.06.2022 Present: Mr. Arun Raj, Advocate for the petitioner.
Mr. Vikrant Thakur, Advocate for the respondents.
Learned counsel for the respondents seeks more time to file reply.
List again on 22nd August, 2022.
(Sabina) Acting Chief Justice (Satyen Vaidya) Judge June 13, 2022 (ps) ::: Downloaded on - 13/06/2022 20:02:55 :::CIS