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Himachal Pradesh High Court

Rajinder Singh & Others vs . C.S.K.H.P.K.V on 22 April, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Rajinder Singh & others vs. C.S.K.H.P.K.V .

CWPOA No. 4228 of 2019 a/w CWPOA No.4657 of 2019 22.04.2022 Present: Mr.Rahul Gathania, Advocate, vice Mr. Rajesh Kumar, Advocate, for the petitioner(s) in both petitions.

Mr. Abhishek Verma, Advocate, vice Mr. Lokender Paul, Advocate for respondent No.1.

respondent No.2.

r to Mr. Hemant Vaid, Additional Advocate General, for Learned original counsel for the private parties are not available due to sudden demise of Mr. Ashok Pathania, Advocate, therefore, on request made on their behalf, matter is adjourned.

List on 23.4.2022.

(Vivek Singh Thakur) Judge April 22, 2022 (veena) ::: Downloaded on - 22/04/2022 20:10:43 :::CIS