Bombay High Court
Sudha Navin Parikh And 2 Ors vs Fr. Anthony D'Souza Vinayalaya And 9 Ors on 5 February, 2019
Bench: B.P. Dharmadhikari, Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2289 OF 2017
Paper Box Company Of India And Kamal ....Petitioner
Bhatiya
V/S
Fr. Anthony D'souza And 8 Ors ....Respondent
WITH WRIT PETITION NO. 2050 OF 2018 Sudha Navin Parikh And 2 Ors. ....Petitioner V/S Fr. Anthony D'souza Vinayalaya And 9 Ors. ....Respondent Mr.Navroz Seerwai, Sr Adv a/w Saket Mone, Vishesh Kalra and Nupur Jalan i/by Vidhii Partners, Advocate for Petitioner in WP/2050/2018 Mr.Ashish Gatagat a/w Vivek Shiralkar i/by M/s. Shiralkar & Co., Advocate For Petitioner in WP/2289/2017. Mr.Aspi Chinoy, Sr Adv a/w Ravitej Chilumuri and Shobhana Narayanan i/by Khaitan and Co, Advocate for R 7 in both the WPs.
Ms.Jyoti Chavan and Mr. Himanshu Takke, AGPs for the State.
CORAM : B.P. DHARMADHIKARI &
REVATI MOHITE DERE, JJ
DATE : 5th February, 2019
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P.C. :
Stand over to 11/02/2019.
( ASSOCIATE )
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