Bombay High Court
Sudha Navin Parikh And 2 Ors vs Fr. Anthony D'Souza Vinayalaya And 9 Ors on 14 January, 2019
Bench: B.P. Dharmadhikari, Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2289 OF 2017
Paper Box Company Of India And Kamal ....Petitioner
Bhatiya
V/S
Fr. Anthony D'souza And 8 Ors ....Respondent
WITH WRIT PETITION NO. 2050 OF 2018 Sudha Navin Parikh And 2 Ors. ....Petitioner V/S Fr. Anthony D'souza Vinayalaya And 9 Ors. ....Respondent Mr.Aditya Shiralkar a/w Prachi Mhatre i/by M/s. Shiralkar & Co., Advocate For the Petitioner. Mr.Ravitej Chilumuri i/by Khaitan And Co Res.no., Advocate for R Bi, 7.
CORAM : B.P. DHARMADHIKARI & REVATI MOHITE DERE, JJ DATE : 14th January, 2019 P.C. :
Mentioned out of turn at 3.00 pm. Adjourned by consent. Stand over as per CMIS date.
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