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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(m) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

(m)"Pay" means basic pay drawn per month by the officer or employee in a pay-scale including stagnation increments and any part of the emoluments which may specifically be classified as pay under these regulations.
(ma)[ "Pension Regulations" means the Sarva Haryana Gramin Bank (Employees') Pension Regulations, 2018.] [Amended vide notification dated 19th November, 2018, bearing No. SHGB/HRDD/2018/3483, published in the Gazette of India vide No. 425 on 19th November, 2018, came into force from the date of publication in the Gazette of India.]