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[Cites 0, Cited by 1] [Section 47(1)] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(1)(d) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(d)lands leased by the Land Development Bank or the Central Co-operative Bank or a Primary Co-operative Society before the 4th day of August 1959;