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State of Rajasthan - Section
Section 2 in The Rajasthan Forest (Payment of Rewards) Rules, 1970
2. Amount of rewards.
- The rewards mentioned hereunder out of the proceeds of fines and confiscation may be given to the informers or officers who have contributed to the conviction of the offender or offenders or to the seizure of the property confiscated in respect of unlicensed shooting, namely:-| Offence | The maximum rewards payable in respect ofunlicensed shooting | ||
| Special Big Game | Big Game | Small Game | |
| Offence detected within the reserved orprotected forests but outside the Game Sanctuaries and closedareas and shooting of non-prohibited species. | Rs.100/- | Rs.50/- | Rs.20/- |