Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116] [Entire Act] State of West Bengal - Subsection Section 116(2) in Kolkata Municipal Corporation Building Rules, 2009 (2)The minimum head room in a garage shall be 2.1 m. and floor level of the garage at ground floor must not be lower than ground level.
