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State of West Bengal - Section

Section 116 in Kolkata Municipal Corporation Building Rules, 2009

116. Garage.

(1)No garage shall be less than 2.5 m. x 5 m.
(2)The minimum head room in a garage shall be 2.1 m. and floor level of the garage at ground floor must not be lower than ground level.
(3)The size of any garage where more than one motor car is parked shall be calculated on basis of the number of vehicles in accordance with the provisions of Chapter XI.