Section 2(80) in The Orissa Municipal Corporation Act, 2003

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State of Odisha - Subsection

Section 2(80) in The Orissa Municipal Corporation Act, 2003

(80)"water connection" means connection of -

(a)any tank, cistern, hydrant, standpipe, meter or tap situated on any private property with a water-main or pipe belonging to the Corporation, and

(b)the water-pipe connecting such tanks, cistern, hydrant, standpipe, meter or tape with such water main or pipe;