Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(80)] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(80)(a) in The Orissa Municipal Corporation Act, 2003 (a)any tank, cistern, hydrant, standpipe, meter or tap situated on any private property with a water-main or pipe belonging to the Corporation, and