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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Odisha - Subsection

Section 75(b) in Grama Panchayats Rules, 1968

(b)The Recorder shall report the first outbreak of the epidemic diseases to the Secretary immediately on receipt of information from the persons concerned. The Secretary shall intimate the first outbreak to the Sanitary Inspector, Block Medical Officer and District Health Officer in the prescribed coloured cards (Form No. 12), namely, Red for Cholera, Yellow for Smallpox and White for other epidemic diseases.