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State of Odisha - Section

Section 75 in Grama Panchayats Rules, 1968

75.

(a)The Recorder shall report births, deaths, marriages and epidemic diseases to the Secretary in the Form and by the dates as follows :
Birth in Form No. 8 by 10th of the following month;Deaths in Form No. 9 by 10th of the following month;Marriages in Form No. 10 by 10th of the following month;Epidemic diseases in Form No. 11 Every Saturday.
(b)The Recorder shall report the first outbreak of the epidemic diseases to the Secretary immediately on receipt of information from the persons concerned. The Secretary shall intimate the first outbreak to the Sanitary Inspector, Block Medical Officer and District Health Officer in the prescribed coloured cards (Form No. 12), namely, Red for Cholera, Yellow for Smallpox and White for other epidemic diseases.