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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Jharkhand - Subsection

Section 12(3)(B) in Jharkhand Academic Council Act, 2002

(B)The State Government shall, having accepted the resignation of the Member, notify it in official Gazette and the post of the member concerned shall fall vacant from the date of the notification in the Gazette.