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State of Goa - Section

Section 15 in The Goa, Daman and Diu School Education Rules, 1986

15. Courses of studies.

(1)The courses of studies for the primary and middle stages and Primary Teachers Training Institute shall be such as may be specified by the Director of Education, in consultation with the expert committee to be appointed by him and the text books for such courses of study shall be such as may be prescribed by the Director of Education in consultation with the committee:Provided these courses of studies and the text books other than those prepared by the State Text Book Bureau shall be placed before the Advisory Board for approval.
(2)The course of study and text books for the secondary (VIII-X) and Higher Secondary (XI and XII) stage shall be such as may be specified or recommended by the Board of Secondary and Higher Secondary Education.
(3)The Administrator may, if he is of the opinion, on scrutiny of any text book specified or recommended by the Director of Education or the Affiliating Board that such text book is prejudicial to the interest of education, prohibit the use of such book as a text book in any school, primary, middle, secondary, Higher Secondary or Primary Teachers' Training Institute.