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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Goa - Subsection

Section 15(2) in The Goa, Daman and Diu School Education Rules, 1986

(2)The course of study and text books for the secondary (VIII-X) and Higher Secondary (XI and XII) stage shall be such as may be specified or recommended by the Board of Secondary and Higher Secondary Education.